Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Odisha - Subsection Section 87(c) in The Orissa Development Authorities Rules, 1983 (c)payment of the cost, if any, of maintaining a separate establishment for the collection of rents and other proceeds of land vested in the Authority;
