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[Cites 0, Cited by 0] [Section 36L(2)] [Section 36L] [Entire Act]

State of West Bengal - Subsection

Section 36L(2)(c) in New Town, Kolkata Development Authority Act, 2007

(c)shall have effect from the beginning of the quarter of a year ending on the 30th June or 30th September or 31st December or 31st March, as the case may be, following that in which a notice under sub-section (2) of section 36Q is issued;