Section 1 in THE UTTAR PRADESH SHREE CHITRAKOOT DHAAM TEERTH VIKAS PARISHAD ACT, 2021
1.
(1)This Act may be called the Uttar Pradesh Shree Chitrakoot Dhaam Teerth Vikas Parishad Act, 2021.(2)It extends to the Chitrakoot region situated within the revenue District of Chitrakoot in Uttar Pradesh.(3)It shall come into force on such date as the State Government may, by notification in the Gazette, appoint.
