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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(1)(i) in Nagpur Improvement Trust Act, 1936

(i)except when it is otherwise specially provided by rule [or regulation,] [Inserted by Central Provinces and Berar Act VIII of 1944, section 11.] no such entry shall be made between sunset and sunrise ;