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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(1)(a) in Kerala Factories Rules, 1957

(a)[ All process, storages, equipments, plants etc. involving serious explosion and flash fire hazard shall be located in segregated buildings where the equipment shall be so arranged that only a minimum number of employees are exposed to such hazards at any time.] [Clause (a) substituted by SRO No. 1149/2001 dt. 28-12-2001]