Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(1) in The Tamil Nadu Advocates' Welfare Fund Act, 1987 (1)The Trustee Committee shall meet at least once in throe calendar months or more than often if found necessary to transact business under this Act and the rules made thereunder.
