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[Cites 0, Cited by 0] [Section 11(9)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(9)(b) in Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Washing Machine) Regulation 2023

(b)send report to the Central Government accompanied by the test report in support of the failure by the permittee to conform to the energy performance standards notified by the Central Government under clause (a) of section [4 of the Act, the directions of the Bureau referred to in clause (a) of sub-regulation