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[Cites 0, Cited by 0] [Section 25(9)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(9)(ii) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(ii)a notice in Form IX has been delivered to the Election Officer by the time and date indicated in the said form.