Section 293(b) in Police Regulations, Bengal , 1943
(b)The bills after being passed by the Superintendent shall be paid from his contract contingent grant and the amount made over to the witness concerned, if he is present, or sent to the Superintendent of the district, or to the officer-in-charge of the police-station, in which the witness resides, to be paid to the person entitled to the sum. A receipt for the amount paid shall in all cases be taken from the actual payee.