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State of Madhya Pradesh - Section

Section 22 in Procedure for Registration of Moneylenders

22. Alphabetical index of moneylenders and binding of index volume.

- The alphabetical index of names of moneylenders shall be prepared in continuous sheets for each letter of the alphabet using two or more sheets if one is filled up and maintained for a period of one year from 1st April to 31st March. The indexes of four continuous years shall be bound in one volume only. The indexes from 1st October, 1948 to 31st March, 1949 shall be bound separately.