Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 35] [Entire Act] State of Maharashtra - Subsection Section 35(3C) in The Maharashtra Village Panchayats Act, 1959 (3C)[* * *] [[(3C) Sub-sections (3C), (3D) and (4) deleted by Maharashtra 16 of 2012, section 3(iii) (w.e.f. 2-10-2012).Prior to substitution read as under:
