Himachal Pradesh High Court
Rajesh Khachi vs State Of H.P. And Others on 12 April, 2018
Bench: Sanjay Karol, Sandeep Sharma
CMP(M) No. 144 of 2018.
12.04.2018. Present: Mr.Sanjay Verma, Advocate, vice Mr. P.P. Chauhan, .
Advocate, for the applicant.
Mr. Ashok Sharma, Advocate General with Mr. Ranjan Sharma, Ms. Rita Goswami and Mr. Adarsh Sharma, Additional Advocate Generals, for the respondents/State.
Mr. Ranjan Sharma, learned Additional Advocate General invites our attention to the decision dated 5th October, 2010, rendered by this Court in LPA No. 206 of 2010, titled as Rajesh Khachi versus State of H.P. and others.
r Learned counsel for the applicant seeks adjournment.
Granted. List after three weeks.
(Sanjay Karol) Acting Chief Justice.
(Sandeep Sharma) April 12, 2018. Judge.
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