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Delhi High Court - Orders

Arvind Kejriwal & Anr vs State & Anr on 5 January, 2021

Author: Mukta Gupta

Bench: Mukta Gupta

$~7
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P. (CRL.) 3559/2018
       CRL.M.A.47833/2018
       CRL.M.A.542/2019
       CRL.M.A.969/2019
       CRL.M.A.5609/2019
       CRL.M.A.9570/2019
       ARVIND KEJRIWAL & ANR.                    ..... Petitioners
               Represented by: Mr.N.Hariharan Sr. Advocate with
                               Mr. Mohd Irshad, Advocate for P-1.
                               Mr. DayanKrishnan Sr. Advocate
                               with Mr. Mohd Irshad, Advocate for
                               P-2.
                    versus

       STATE & ANR.                                     ..... Respondents
                Represented by:        Mr. Rahul Mehra, Standing Counsel
                                       (Crl.) with Chaitanya Gosain,
                                       Advocate for R-1
                                       Mr. Sidharth Luthra, Sr. Advocate
                                       with Mr. Kumar Vaibhaw, Mr.
                                       Krishna Dutta Multani and Mr. Saif
                                       Shams, Mohd. Ashaab, Advocates for
                                       R-2.
                                       Mr. Anil Soni (Special Counsel) for
                                       Delhi Police

       CORAM:
       HON'BLE MS. JUSTICE MUKTA GUPTA
                          ORDER

% 05.01.2021 The hearing has been conducted through Video Conferencing.

1. Learned counsel for the parties state that the arguments in the petition have been advanced at length before Hon'ble Mr. Justice Vibhu Bhakhru.

Signature Not Verified Digitally Signed By:JUSTICE

W.P. (CRL.) 3559/2018 PageGUPTA MUKTA 1 of 2 Signing Date:05.01.2021 20:57:59

2. List the petition before Hon'ble Mr. Justice Vibhu Bhakhru, subject to orders of Hon'ble the Chief Justice, on 15th January, 2021.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

JANUARY 05, 2021
PB




                                                                 Signature Not Verified
                                                                 Digitally Signed By:JUSTICE
W.P. (CRL.) 3559/2018                                               PageGUPTA
                                                                 MUKTA        2 of 2
                                                                 Signing Date:05.01.2021
                                                                 20:57:59