Delhi High Court - Orders
Arvind Kejriwal & Anr vs State & Anr on 5 January, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (CRL.) 3559/2018
CRL.M.A.47833/2018
CRL.M.A.542/2019
CRL.M.A.969/2019
CRL.M.A.5609/2019
CRL.M.A.9570/2019
ARVIND KEJRIWAL & ANR. ..... Petitioners
Represented by: Mr.N.Hariharan Sr. Advocate with
Mr. Mohd Irshad, Advocate for P-1.
Mr. DayanKrishnan Sr. Advocate
with Mr. Mohd Irshad, Advocate for
P-2.
versus
STATE & ANR. ..... Respondents
Represented by: Mr. Rahul Mehra, Standing Counsel
(Crl.) with Chaitanya Gosain,
Advocate for R-1
Mr. Sidharth Luthra, Sr. Advocate
with Mr. Kumar Vaibhaw, Mr.
Krishna Dutta Multani and Mr. Saif
Shams, Mohd. Ashaab, Advocates for
R-2.
Mr. Anil Soni (Special Counsel) for
Delhi Police
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 05.01.2021 The hearing has been conducted through Video Conferencing.
1. Learned counsel for the parties state that the arguments in the petition have been advanced at length before Hon'ble Mr. Justice Vibhu Bhakhru.
Signature Not Verified Digitally Signed By:JUSTICEW.P. (CRL.) 3559/2018 PageGUPTA MUKTA 1 of 2 Signing Date:05.01.2021 20:57:59
2. List the petition before Hon'ble Mr. Justice Vibhu Bhakhru, subject to orders of Hon'ble the Chief Justice, on 15th January, 2021.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
JANUARY 05, 2021 PB Signature Not Verified Digitally Signed By:JUSTICE W.P. (CRL.) 3559/2018 PageGUPTA MUKTA 2 of 2 Signing Date:05.01.2021 20:57:59