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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Rajasthan And Madhya Pradesh (Transfer Of Territories) Act, 1959

(2)The sitting members of the Legislative Assemblies of Madhya Pradesh and Rajasthan representing Garoth constituency and begun constituency respectively shall, notwithstanding the alteration in the extent of those constituencies by virtue of the provisions of this Act, continue to be members of the said Assemblies.