Gujarat High Court
Ramshakal vs Echjay on 29 August, 2008
Gujarat High Court Case Information System
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ST/9548/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
STAMP
NUMBER (SPL.C.A.) No. 9548 of 2008
=========================================================
RAMSHAKAL
SHRI BUDDHU VISHWAK-ARMA - Petitioner(s)
Versus
ECHJAY
INDUSTIRES LIMITED - Respondent(s)
=========================================================
Appearance
:
MR
PP MAJMUDAR for
Petitioner(s) : 1,
None for Respondent(s) :
1,
=========================================================
CORAM
:
REGISTRAR
(JUDICIAL)
Date
: 29/08/2008
ORAL
ORDER
Office objections to be removed on or before 29.09.2008, failing which, the matter may be placed before the Hon'ble Court for passing appropriate orders.
(B.J. Dhandha) I/c Registrar (Judicial) Nabila Top