Section 43(4)(c) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

(c)Every offence under clause (a) shall, for the purpose of Code of Criminal Procedure, 1973 (2 of 1974), be deemed to be non-cognizable.

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