Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 24 in The Delhi Prevention Of Begging Rules, 1960 24. A local authority which has agreed to pay any sum under sub-section (1) of section 16 shall pay it to the Chief Commissioner not later than the last day of February following.
