Patna High Court - Orders
Care Health Insurance Limited ... vs The Tate Of Bihar on 10 May, 2022
Author: Rajan Gupta
Bench: Rajan Gupta, Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9130 of 2021
======================================================
Care Health Insurance Limited (Formerly Known as Religare Health
Insurance Company Ltd.)
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Dayanand Singh, Advocate
For the Respondent/s : Mr. Ajay Behari Sinha, Sr. Advocate
Mr. Neeraj Raj, AC to GA 8
Mr. Nishant Kumar Sinha, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE RAJAN GUPTA
and
HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAJAN GUPTA)
4 10-05-2022Learned counsel for the petitioner submits that she needs time to file rejoinder to the counter affidavit. Four weeks' time is granted.
List this case on 12.07.2022.
(Rajan Gupta, J) (Mohit Kumar Shah, J) P. Kumar U