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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(1)A Farmers' Organisation may levy a fee ranging from rupees two hundred and fifty to rupees five hundred per hectare per year from every water user for carrying out any specific purpose mentioned in sub-tiileJ2).