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State of Odisha - Section

Section 22 in The Orissa Shops and Commercial Establishments Rules, 1958

22. [] [Rule 22 deleted vide O.G.E. No. 423 dated 23.3.2009 and Rule 23, 24 and 25 renumbered as 22, 23 and 24.] Rubbish not to be allowed to accumulate.

- No rubbish, filth or debris shall be allowed to accumulate or to remain on any premises in an establishment in such position that effluvia therefrom can arise within the establishment.