Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Rajasthan - Subsection Section 60(1)(c) in The Rajasthan Irrigation and Drainage Act, 1954 (c)the person by whom, the time, place or manner at or in which anything for the doing of which provision made in this Act, shall be done;