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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Oil Mines Regulations, 2017

(2)Where persons engaged in any operation of a mine are likely to be exposed to physical, chemical or biological hazards, the owner of the mine shall ensure that such persons are provided, at no cost to them, with suitable protective equipment, clothing as necessary and other facilities as required by these regulations.