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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(j) in Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005

(j)"rural area" means any area other than the area comprised within the territorial area of a municipality or a Notified Area Council or a Municipal Corporation;