Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(g) in Karnataka Forest Act, 1963 (g)clears or breaks up any land for cultivation or any other purpose;(gg)[ unauthorisedly occupies land for any purpose;] [Inserted by Act 10 of 1989 w.e.f. 16.3.1989.]
