Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 174(1)(ii) in The Jammu and Kashmir Goods and Services Tax Act, 2017

(ii)the Jammu and Kashmir Entry Tax on Goods Act,2000 ( IV of 2000)