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[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

Union of India - Subsection

Section 277(2)(b) in Government of India Act, 1935

(b)do not include references to persons so appointed who, after the commencement of Part III of this Act, become members of a civil service of, or hold civil posts under, the Crown in Burma or Aden.