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[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

State of Goa - Subsection

Section 65(4)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

(b)set the number of contesting candidates and close the candidate set section in the control unit and secure it with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.