Section 28BB in The Rajasthan Administrative Service Rules, 1954
28BB. [ Restriction on promotion of persons foregoing promotions. [Added by No. F. 15(16)DOP/A-II/80, 30-11-81.]
- In case a person on his appointment by promotion to the next higher post either on the basis of urgent temporary appointment or on regular basis on the recommendations of the Departmental Promotion Committee, forgoes such an appointment, he shall be considered again for appointment by promotion only after a period of one year (both on the basis of urgent temporary appointment or on regular basis, on the recommendations of the Departmental Promotion Committee).] [Substituted by No. F. 7(1)DOP/A-II/81, 6-7-83 [1-4-84].]
