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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of West Bengal - Subsection

Section 132(1)(e) in The West Bengal Panchayat Act, 1973

(e)all receipts in respect of any schools, hospitals, dispensaries, buildings, institutions or works, vested in, constructed by or placed under the control and management of, the Panchayat Samiti;