Section 22 in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997
22. Resources of Farmers' Organisation.
- The funds of the Farmers' Organisation shall comprise of the following, namely(i)grants received from the Government as a share of the water tax collected in the area of operation of the Farmers' Organisation;(ii)such other funds as may be granted by the State and Central Government for the development of the area of operation;(iii)[ ***] [Omitted by Act No. 4 of 2018, dated 2.1.2018.](iv)income from the properties and assets attached to the irrigation system within its area of operation;(v)fees collected by the Farmers' Organisation for the services rendered in better management of the irrigation system; and(vi)amounts received from any other source [as permitted by the Government.] [Inserted by Act No. 4 of 2018, dated 2.1.2018.]
