Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2)(j) in Bihar State Higher Education Council Act, 2018

(j)devise methods and steps to improve the standards of examinations conducted by the Universities and autonomous colleges and suggest necessary reforms;