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[Cites 0, Cited by 1] [Section 21(2)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2)(k) in The West Bengal Council Of Higher Secondary Education Act, 1975

(k)to grant permission to candidates to appear at examinations instituted by the Council and to refuse or withdraw such permission if it thinks fit in accordance with such regulations as may be made in this behalf;