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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Tripura - Subsection

Section 66(1)(j) in The Tripura Co-operative Societies Act, 1974

(j)ceases to be a member of a society and in case of federal society on cancellation or affiliation of a society of which he is a member;