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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(6)(a) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(a)require each private professional educational institution or sponsored institution to place before the Committee the proposed fee structure of such institution with all relevant documents and books of accounts for scrutiny well in advance of the commencement of the academic year which shall not be later than the 31st January of the previous academic year;