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[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

Union of India - Subsection

Section 17A(1)(h) in The Indian Post Office Rules, 1933

(h)No book or books on compact disk or floppy with or without any printed book or books in such book packets shall be accepted for transmission by post unless they are presented in the Post Office designated by the Head of the Circe for this purpose and such packets presented for posting are not less than one thousand at a time.