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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)Notwithstanding that a day has been allotted for discussion on the President's Address, -
(a)a motion or motions for leave to introduce a Bill or Bills may be made and a Bill or Bills may be introduced on such day; and
(b)other business of a formal character may be transacted on such day before the House commences or continues the discussion on the Address.