Calcutta High Court (Appellete Side)
Murari Mohan Pal vs The Wbsedcl & Ors on 14 March, 2016
Author: Sambuddha Chakrabarti
Bench: Sambuddha Chakrabarti
1
.03.16
l 175
ab
W.P. 22103(W) 2014
Murari Mohan Pal
-Vs-
The WBSEDCL & Ors.
Mr. Sukumar Ghosh,
... for the petitioner
Mr. Ritwik Pattanayak,
... for the respondent Nos. 4 & 6
None appears for the licensee company. It appears that many such orders passed by the Ombudsman, West Bengal Electricity Regulatory Commission, i.e. the respondent No. 4 herein, has been challenged by the licensee company. These matters have been directed to appear in the combined monthly list of April, 2016.
Let this matter also appear along with those matters in the combined monthly list of April, 2016.
Affidavits in connection with the writ petition should be completed in the meantime.
(Dr. Sambuddha Chakrabarti,J)