Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015

(2)The documents referred to in sub-rule (1) may be either self attested or attested by a legal practitioner and each document shall be marked serially as Annexures A1, A2, A3 and so on.