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State of Gujarat - Section

Section 132 in The Gujarat Panchayats Act, 1993

132. Entrustment of work etc. to taluka panchayat by district panchayat.

- In the case of any institution managed by a district panchayat or any work to be done out of the fund of a district panchayat, the district panchayat may, if the taluka panchayat so agrees, entrust to the taluka panchayat the management of such institution or the execution of such work.