Madhya Pradesh High Court
Reg.Vidhichand Dharamshala Trust vs Shyam Singh on 21 February, 2017
SA-162-2004
(REG.VIDHICHAND DHARAMSHALA TRUST Vs SHYAM SINGH )
21-02-2017
Shri M.B.Mangal, learned counsel for the appellant.
Shri V.K.Bhardwaj, learned senior Advocate with Shri
Raman Tiwari, counsel for the respondent.
Learned counsel for the appellant submits that this case can be sorted out through mediation.
Shri Bhardwaj has no objection to this suggestion. On the request of the parties, list this case for mediation before the OSD of this Court along with connected matters.
Parties to appear before the OSD of this Court on 8th March, 2017 and the dates so fixed by him thereafter.
(VIVEK AGARWAL) JUDGE ms/-