Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(16) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000 (16)The Commissioner shall examine as many welded girders as possible and shall also have Card Deflection Test of any welded girder carried out in his presence.
