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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(20) in The Gujarat Agricultural Lands Ceiling Act, 1960

(20)"owner" in relation land includes a person holding the land as occupant, or land-holder as defined in the [*] [The word 'relevant', was deleted, by Gujarat 2 of 1974, Section 4 (7).] Code or as lessee of Government and a person holding land for his maintenance;