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State of Madhya Pradesh - Section

Section 25B in The M.P. Shops and Establishments Act, 1958

25B. Prohibition of employment of young persons and women in dangerous work.

- No young person or woman working in any establishment, whether as an employee or otherwise, shall be required or allowed to perform such work as may be declared by the State Government, by notification, to be work involving danger to life, health or morals.]