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State of Tamilnadu - Section

Section 120 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

120.

When the holder of a licence in Form "C" desires to transfer or assign his licence to some other person, he shall, together with the person to whom he desires to make the transfer or assignment, make a joint application in writing to the licensing authority, which granted the licence, setting forth the reasons for the proposed transfer or assignment, and giving the particulars required in Form "I" (Section I).