Supreme Court - Daily Orders
Tata Sky Limited vs Union Of India on 8 August, 2014
˜ ITEM NO.13 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 699/2014
TATA SKY LIMITED & ANR Petitioner(s)
VERSUS
UNION OF INDIA & ORS Respondent(s)
(with appln. (s) for permission to place addl. documents on record
and stay and interim relief and office report)
Date : 08/08/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Harish N. Salve, Sr. Adv.
Ms. Shally Bhasin, Adv.
Mr. Mahesh Aggarwal, Adv.
Mr. Sadapurna Mukherjee, Adv.
Mr. Chaitanya S., Adv.
For Mr. E. C. Agrawala, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP (C) 6690 of 2014.
Counter Affidavit be filed within six weeks. Rejoinder Affidavit, if any, be filed within four weeks thereafter.
List thereafter.
Signature Not Verified Digitally signed by
(Jayant Kumar Arora) (Sneh Bala Mehra) Jayant Kumar Arora Date: 2014.08.14 16:22:03 IST Sr. P.A. Assistant Registrar Reason: