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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(1)A detenu may receive from a relative or friend, at intervals, funds not exceeding Rs. 50/- per month to enable him to supplement the amenities of life in jail.