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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(3) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(3)Management of Funds - The General Fund, Foundation Fund and other funds of the University shall be managed according to such provisions as may be laid down by the Statutes.