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Bombay High Court

Fit (Earlier Known As M/S. France ... vs Parag Milk Foods Pvt. Ltd.,(Earlier ... on 5 September, 2023

                                                5.20301.22-ia.docx


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CIVIL APPELLATE JURISDICTION

        INTERIM APPLICATION NO.20301 OF 2022
                         IN
     COMMERCIAL FIRST APPEAL (ST) NO.21111 OF 2022

F.I.T.
(Earlier known as
M/s. France International Trade)                ..... Applicant /
                                                    Appellant
       Vs.

Parag Milk Foods Ltd.                           ..... Respondent


Mr. Shivraj R. Patne with Mr.Shon D. Gadgil and Ms. Sukriti Rai
for the Applicant / Appellant

Ms. Gunjan Shah I/b. Kayval Shah for the Respondent

                CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                       ARIF S. DOCTOR, J.
                DATE          : SEPTEMBER 5, 2023

P.C.

1. Let Affidavit-in-Reply be filed to the Interim Application by the Respondent within two weeks.

2. Two weeks thereafter shall be available for the Counsel representing the Applicant to file Rejoinder, if any.

3. Stand over to 3rd October 2023.

(ARIF S. DOCTOR,J) (CHIEF JUSTICE) Basavraj 1/1 ::: Uploaded on - 05/09/2023 ::: Downloaded on - 06/09/2023 04:59:12 :::