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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in The Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997

(3)Section 12 shall come into force with immediate effect and the remaining sections shall be deemed to have come into force with effect from 28th April, 1997.