Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 87 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975 87. & Je lsok;kstu&lafonk Je& (fofu;eksa rFkk mUewyu) fu;ekoyh ds vUrxZr 'kqYd&m0iz0 lafonk Jfed (fofu;eu rFkk mRlkgu) fu;ekoyh] 1975 ds vUrxZr 'kqYd& (1)jftLVs~'ku Qhl](2)ykbZlsal Qhl](3)ykbZlsal dk uohuhdj.k](4)jftLVs~'ku vFkok ykbZlsal dh nwljh izfr tkjh djus dh Qhl rFkk(5)vihy laca/kh Qhl
